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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(3) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(3)The accounts of the marketing committee shall be got audited once in a year after the close of the financial year by a chartered accountant, authorised by the Director, by 30th September of the succeeding year.