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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(4) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(4)On receipt of the application referred to in sub-rule (1), the registering officer shall, after noting thereon the date of receipt of the application, grant an acknowledgement to the applicant.