Section 22(2)(xi) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

(xi)To ensure the Civil works transparently in accordance to the rule-1.9.8 of Chapter-I and 7.1.6 and 7.1.7 of Chapter-VII of SSA Frame Work;

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