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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(7)(i) in Maharaja Ranjit Singh State Technical University Act, 2014

(i)to accept, transfer and otherwise control the moveable, immoveable and intellectual property of the University; (j) to decide upon the form and use of common seal of the University;