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Delhi High Court - Orders

Shri Ji Projects vs Curo India P Ltd on 25 April, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                $~12
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    FAO 238/2017

                                      SHRI JI PROJECTS                                 ..... Appellant
                                                     Through:         Ms. Ansusuya Salwan and Ms. Nikita
                                                                      Salwan, Advocates.

                                                         versus

                                      CURO INDIA P LTD                                 ..... Respondent
                                                    Through:          Mr. Vaibhav Kharbanda, Advocate.

                                      CORAM:
                                      HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                   ORDER

% 25.04.2023

1. Learned counsel for respondent seeks an accommodation on the ground that main counsel is not available today.

2. Renotify on 04.09.2023.

MANOJ KUMAR OHRI, J APRIL 25, 2023 ga Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:26.04.2023 12:57:08