Delhi High Court - Orders
Shri Ji Projects vs Curo India P Ltd on 25 April, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 238/2017
SHRI JI PROJECTS ..... Appellant
Through: Ms. Ansusuya Salwan and Ms. Nikita
Salwan, Advocates.
versus
CURO INDIA P LTD ..... Respondent
Through: Mr. Vaibhav Kharbanda, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 25.04.2023
1. Learned counsel for respondent seeks an accommodation on the ground that main counsel is not available today.
2. Renotify on 04.09.2023.
MANOJ KUMAR OHRI, J APRIL 25, 2023 ga Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:26.04.2023 12:57:08