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Central Administrative Tribunal - Delhi

Dinesh Chand Sharma vs Dsssb on 2 September, 2022

Item No. 50                        1         OA-1094/2022, MA-1489/2022


                     Central Administrative Tribunal
                      Principal Bench, New Delhi

                              O.A. No. 1094/2022
                              M.A. No. 1489/2022

                      This the 02nd day of September, 2022

                      Hon'ble Mr. R. N. Singh, Member (J)
                    Hon'ble Mr. Mohd. Jamshed, Member (A)



       Dinesh Chand Sharma,
       26 years
       S/o Kanta Prasad Sharma
       At Village Mukhari, P.O. Radhakund,
       District-Mathura,
       UP.                                                 ..... Applicant

       (through Sh. Sanyam Diwan, Advocate)

                                  Versus

       Delhi Subordinate Service Selection Board
       Institutional Area, FC-18, Mangalam Marg,
       Karkardooma, Anand Vihar,
       Delhi-110092
       Through Deputy Secretary, DSSSB           ....       Respondent

       (through Sh. Amit Anand, Advocate)


                             O R D E R (ORAL)

       Hon'ble Mr. R.N. Singh, Member (J):


Learned counsel for the applicant, at the outset, seeks permission to withdraw the present O.A.

2. Permission is granted. The O.A. stands dismissed as withdrawn.

Item No. 50 2 OA-1094/2022, MA-1489/2022

3. Associated M.A., if any, also stands dismissed as withdrawn accordingly.





       (Mohd. Jamshed)                             (R.N. Singh)
         Member (A)                                Member (J)

       /dd/