Central Administrative Tribunal - Delhi
Dinesh Chand Sharma vs Dsssb on 2 September, 2022
Item No. 50 1 OA-1094/2022, MA-1489/2022
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 1094/2022
M.A. No. 1489/2022
This the 02nd day of September, 2022
Hon'ble Mr. R. N. Singh, Member (J)
Hon'ble Mr. Mohd. Jamshed, Member (A)
Dinesh Chand Sharma,
26 years
S/o Kanta Prasad Sharma
At Village Mukhari, P.O. Radhakund,
District-Mathura,
UP. ..... Applicant
(through Sh. Sanyam Diwan, Advocate)
Versus
Delhi Subordinate Service Selection Board
Institutional Area, FC-18, Mangalam Marg,
Karkardooma, Anand Vihar,
Delhi-110092
Through Deputy Secretary, DSSSB .... Respondent
(through Sh. Amit Anand, Advocate)
O R D E R (ORAL)
Hon'ble Mr. R.N. Singh, Member (J):
Learned counsel for the applicant, at the outset, seeks permission to withdraw the present O.A.
2. Permission is granted. The O.A. stands dismissed as withdrawn.
Item No. 50 2 OA-1094/2022, MA-1489/2022
3. Associated M.A., if any, also stands dismissed as withdrawn accordingly.
(Mohd. Jamshed) (R.N. Singh)
Member (A) Member (J)
/dd/