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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. Educational Institutions (Taking-Over of Management) Act, 1976

(a)"appointed date" means-
(i)in relation to an educational institution specified in the Schedule in the first instance, the date of commencement of this Act;
(ii)in relation to an educational institution specified subsequently by notification under sub-section (2) of Section 3, the date of publication of such notification in the Gazette;