Allahabad High Court
Netrapal Singh vs Smt. Manisha Trighatiya, Siksha Sachiv ... on 26 March, 2021
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1611 of 2019 Applicant :- Netrapal Singh Opposite Party :- Smt. Manisha Trighatiya, Siksha Sachiv (Basic) Secretariat Counsel for Applicant :- Sanjay Kumar Mishra Counsel for Opposite Party :- K.R. Singh Hon'ble Suneet Kumar,J.
Heard learned counsel for the parties.
It is informed that the writ court order has been complied.
In view thereof, petition is consigned on record.
Notices discharged.
Order Date :- 26.3.2021 P. Sri.