Patna High Court - Orders
Kusum Devi vs The State Of Bihar And Ors on 26 November, 2019
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh, Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.979 of 2011
In
Civil Writ Jurisdiction Case No.9869 of 2010
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Kusum Devi
... ... Appellant
Versus
The State of Bihar And Ors
... ... Respondents
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Appearance :
For the Appellant : Mr. Subodh Prasad-Advocate
For the Respondents : Mr. Tej Bahadur Singh- AAG-7
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
and
HONOURABLE MR. JUSTICE PRAKASH CHANDRA
JAISWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH)
20 26-11-2019At the request of learned counsel for the respondents, put up on 09.12.2019.
(Ashwani Kumar Singh, J) ( Prakash Chandra Jaiswal, J) V. Verma/-
U