Supreme Court - Daily Orders
Lalit Modi vs Bdr Builders And Developers Pvt. Ltd. on 4 August, 2021
Bench: A.M. Khanwilkar, Sanjiv Khanna
1
ITEM NO.3 Court 4 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6924/2021
(Arising out of impugned final judgment and order dated 12-02-2021
in EFAOS No. 1/2021 passed by the High Court Of Delhi At New Delhi)
LALIT MODI Petitioner(s)
VERSUS
BDR BUILDERS AND DEVELOPERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.61312/2021-EXEMPTION FROM FILING
O.T. and IA No.61313/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 04-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Sidharth Luthra, Sr. Adv.
Mr. Anuj Tyagi, AOR
Mr. Sachin Chopra, Adv.
Mr. Karan Babuta, Adv.
Mr. Daksh Arora, Adv.
Ms. Astha Gupta, Adv.
Mr. Asif Ahmed, Adv.
Mr. Bharat Monga, Adv.
For Respondent(s) Mr. Sudhir Nandrajog, Sr. Adv.
Mr. Goswami, Adv.
Mr. Sudhansu Palo, AOR
UPON hearing the counsel the Court made the following
O R D E R
Considering the uncertainty in the negotiation process because of the stand taken by both sides, the Signature Not Verified Digitally signed by NEETU KHAJURIA petitioner is directed to give a firm proposal in Date: 2021.08.04 17:47:39 IST Reason: writing. That communication be sent to Shri Sudhir 2 Nandrajog, learned senior counsel appearing for the respondent on or before 7th August, 2021. Mr. Sudhir Nandrajog, learned senior counsel, may then give counter proposal, if required, to the Advocate on Record for the petitioner before 10th August, 2021. List the matter on 12th August, 2021.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)