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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(b) in Maharashtra Hereditary Offices Act, 1874

(b)has not passed such educational test, if any, as [the [State] [The words 'the Provincial Government' were substituted for the word 'Government' by the Adaptation of Indian Laws Order in Council.] Government] think fit from time to time to prescribe in this behalf;