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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(2) in Jharkhand Municipal Act, 2011

(2)The functions of the Chamber formed under sub-section (1) shall be to advise the Government as well as municipalities on the improvement of municipal administration and to perform such other functions as the State Government may, from time to time prescribe.