Section 65(4) in The Maharashtra University of Health Sciences Act, 1998
(4)The Registrar shall communicate the decision of the Academic Council to the applicant management with a copy to the Secretary, Medical Education and Drugs Department, and if the application for affiliation is granted, along with an intimation regarding,-(a)the subjects and the courses of study approved for affiliation;(b)the number of students to be admitted;(c)the conditions, if any, subject to the fulfillment of which the approval is granted.
