Section 10 in Birsa Munda Tribal University Act, 2017
10. Officers of University.
- The following shall be officers of the University, namely:-(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Pro-Vice-Chancellor;(iv)the Deans of Faculties;(v)the Registrar;(vi)the Law Officer:(vii)the Finance and Accounts Officer;(viii)the Controller of Examinations;(ix)such other officers in the service of the University as may be declared by the Statutes to be the officers of the University.
