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Union of India - Section

Section 22 in The Mormugao Harbour Craft Rules, 1976

22. Power of the tindal to prevent overloading.

-Whenever the number of passengers or the quantity of cargo in a licensed harbour craft exceeds the number of persons or quantity of cargo such craft is permitted to carry under the licence granted to it, the tindal shall, before commencing the intended voyage, require the excess number of passengers or quantity of cargo to be off loaded.