Supreme Court - Daily Orders
Mavoor Service Co-Operative Bank Ltd. ... vs State Of Kerala And Ors. Etc. on 25 April, 2016
Bench: V. Gopala Gowda, Arun Mishra
ITEM NO.37 + 54 COURT NO.9 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
10079-10080/2016
(Arising out of impugned final judgment and order dated 16/03/2016
in WA No. 2388/2015 and WA No. 2344/2015 passed by the High Court
of Kerala at Ernakulam)
MAVOOR SERVICE CO-OPERATIVE BANK LTD. AND ORS.ETC. Petitioner(s)
VERSUS
STATE OF KERALA AND ORS. ETC. Respondent(s)
(With appln. (s) for exemption from filing O.T. and permission to
place addl. documents on record)
WITH SLP(C) NO. 11196/2016
(With appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and interim relief and
office report)
Date : 25/04/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. V. Giri, Sr. Adv.
Mr. Jaimon Andrews, Adv.
Mr. Mukund P. U., Adv.
Mohd. Sadique T.A., Adv.
Mr. R. Panicker N.P., Adv.
Mr. Naresh Kumar,Adv.
Mr. Basava Prabhu Patil, Sr. Adv.
Mr. Rajesh P., Adv.
For Respondent(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Harin Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. Radha Shyam Jena,Adv.
Mr. Ramesh Babu M.R., Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by VINOD KUMAR Date: 2016.04.25 At the joint request, list the matters on 5.05.2016.
17:45:11 IST Reason: (S. K. RAKHEJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER