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Supreme Court - Daily Orders

Mavoor Service Co-Operative Bank Ltd. ... vs State Of Kerala And Ors. Etc. on 25 April, 2016

Bench: V. Gopala Gowda, Arun Mishra

     ITEM NO.37 + 54                             COURT NO.9              SECTION XIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)   for   Special   Leave   to   Appeal   (C)     No(s).
     10079-10080/2016
     (Arising out of impugned final judgment and order dated 16/03/2016
     in WA No. 2388/2015 and WA No. 2344/2015 passed by the High Court
     of Kerala at Ernakulam)

     MAVOOR SERVICE CO-OPERATIVE BANK LTD. AND ORS.ETC.                    Petitioner(s)

                                                        VERSUS

     STATE OF KERALA AND ORS. ETC.                                         Respondent(s)

     (With appln. (s) for exemption from filing O.T. and permission to
     place addl. documents on record)
     WITH SLP(C) NO. 11196/2016
     (With appln. (s) for exemption from filing c/c of the impugned
     judgment and exemption from filing O.T. and interim relief and
     office report)

     Date : 25/04/2016 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE V. GOPALA GOWDA
                             HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)                     Mr. V. Giri, Sr. Adv.
                                           Mr. Jaimon Andrews, Adv.
                                           Mr. Mukund P. U., Adv.
                                           Mohd. Sadique T.A., Adv.
                                           Mr. R. Panicker N.P., Adv.
                                           Mr. Naresh Kumar,Adv.

                                           Mr. Basava Prabhu Patil, Sr. Adv.
                                           Mr. Rajesh P., Adv.

     For Respondent(s)                     Mr.   Kapil Sibal, Sr. Adv.
                                           Mr.   Harin Beeran, Adv.
                                           Mr.   Mushtaq Salim, Adv.
                                           Mr.   Radha Shyam Jena,Adv.

                                           Mr. Ramesh Babu M.R., Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified Digitally signed by VINOD KUMAR Date: 2016.04.25 At the joint request, list the matters on 5.05.2016.

17:45:11 IST
Reason:




                         (S. K. RAKHEJA)                         (MALA KUMARI SHARMA)
                           COURT MASTER                              COURT MASTER