Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 635AA] [Entire Act] Union of India - Subsection Section 635AA(a) in The Companies Act, 1956 (a)has led the Central Government to direct a special audit under section 233-A or to order an investigation under section 235, 237 [or 247]; [or [ Substituted by Act 31 of 1965, Section 58, for Section 635-A (w.e.f. 15.10.1965).]
