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[Cites 0, Cited by 0] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(2) in The Coal Mines Regulations, 2011

(2)The owner, agent or manager of every mine shall formulate a support plan to secure the roof and sides of belowground workplaces, which shall be subject to revision with change in condition, for all working belowground.