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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(2)The occupier or agent of a factory or the Society causing the survey shall prepare a register in Form VI to be called the Growers' Register, which shall be open to inspection by every cane grower for verification of survey figures.