Bombay High Court
Shah Ramniklal Tokarshi vs The Board Of Trustees Of Port Of Bombay ... on 24 March, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-59
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 357 OF 2023
Shah Ramniklal Tokarshi ....PETITIONER
V/S
The Board Of Trustees Of Port Of Bombay (now
....RESPONDENT
Known As Mumbai Port Authority) And 2 Ors.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 24th March, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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