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Bombay High Court

Shah Ramniklal Tokarshi vs The Board Of Trustees Of Port Of Bombay ... on 24 March, 2023

Bench: G.S. Patel, Neela Kedar

                                                                               Board Sr.No.:-59

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 357 OF 2023

 Shah Ramniklal Tokarshi                      ....PETITIONER
            V/S
 The Board Of Trustees Of Port Of Bombay (now
                                           ....RESPONDENT

Known As Mumbai Port Authority) And 2 Ors.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 24th March, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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