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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Haryana - Subsection

Section 78(v) in The Haryana New Mandi Townships Building Rules, 1967

(v)if the urinal can be entered from within the building and is constructed to discharge into a waste pipe, which also receives the discharge from another urinal, or from a water-closet, bath, sink, bidet or lavatory basin, the trap of the urinal shall be ventilated by a pipe which shall -