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Bombay High Court

Bhawana Goenka And 3 Ors vs The State Of Maharashtra And 9 Ors on 6 May, 2019

Bench: M. S. Karnik, R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 1491 OF 2019

 Bhawana Goenka And 3 Ors.                                     ....Petitioner
             V/S
 The State Of Maharashtra And 9 Ors.                        ....Respondent

Mr.Tushar R Momaiyah For the Petitioner CORAM : M. S. KARNIK & R. I. CHAGLA, JJ DATE : 6th May, 2019 P.C. :

Mentioned at 11.00 a.m. Place the above captioned matter on board on 07/05/2019.
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