Bombay High Court
Bhawana Goenka And 3 Ors vs The State Of Maharashtra And 9 Ors on 6 May, 2019
Bench: M. S. Karnik, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 1491 OF 2019
Bhawana Goenka And 3 Ors. ....Petitioner
V/S
The State Of Maharashtra And 9 Ors. ....Respondent
Mr.Tushar R Momaiyah For the Petitioner CORAM : M. S. KARNIK & R. I. CHAGLA, JJ DATE : 6th May, 2019 P.C. :
Mentioned at 11.00 a.m. Place the above captioned matter on board on 07/05/2019.
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