Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 888 in Punjab Jail Manual, 1996 888. Ventilation of wards and cells. - Direct perflation of air through every ward, cell and other compartment respectively, shall ordinarily be secured large grated openings on both sides and at each end thereof.
