Calcutta High Court
Himadri Chemicals & Industries Ltd vs Steel Authority Of India Ltd. & Anr on 5 February, 2010
Author: Patherya
Bench: Patherya
CS No. 275 of 2002
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
HIMADRI CHEMICALS & INDUSTRIES LTD.
Versus
STEEL AUTHORITY OF INDIA LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 5th February, 2010.
The Court : Inspite of the suit being placed in the warning list and the defects not being removed nor any prayer has also been made for removal of defects this day C.S.No.275 of 2002 is dismissed.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa