Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

Himadri Chemicals & Industries Ltd vs Steel Authority Of India Ltd. & Anr on 5 February, 2010

Author: Patherya

Bench: Patherya

                    CS No. 275 of 2002
             IN THE HIGH COURT AT CALCUTTA
             Ordinary Original Civil Jurisdiction


     HIMADRI CHEMICALS & INDUSTRIES LTD.
       Versus
     STEEL AUTHORITY OF INDIA LTD. & ANR.


     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 5th February, 2010.

The Court : Inspite of the suit being placed in the warning list and the defects not being removed nor any prayer has also been made for removal of defects this day C.S.No.275 of 2002 is dismissed.

All parties to act on a photostat signed copy of this order on the usual undertakings.

( PATHERYA, J.) pa