Section 10(1)(d) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984

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State of Odisha - Subsection

Section 10(1)(d) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984

(d)search, seize and remove stocks of tea and the animals, vehicles, vessels and other conveyances used in carrying the said stocks of tea, in contravention of the provisions of this Order and thereafter take or authorise the taking of all measures necessary for securing the production of the stocks of tea and the animals, vehicles, vessels or for other conveyances so seized, in a Court and for their safe custody pending such production.

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State of Odisha - Subsection

Section 10(1)(d) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984