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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1)(c) in The Guardians and Wards Act, 1977 (1920 A.D.)

(c)if so required by the Court, exhibit his accounts in the Court at such times and in such form as the Court from lime to time directs ;