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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(iii) in The Bihar Home Guards Rules, 1953

(iii)All Gazetted Officers of the Home Guards Force shall receive initial and maintenance grants for their uniform and accoutrements in accordance with general or special orders to be issued by the State Government from time to time.