Calcutta High Court
Ruchi Soya Industries Limited vs Avr Storage Tank Terminal Pvt. Ltd. & Anr on 4 November, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-5
GA No. 3190 of 2016
CS No. 241 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
RUCHI SOYA INDUSTRIES LIMITED
Versus
AVR STORAGE TANK TERMINAL PVT. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 4th November, 2016.
Appearance:
Mr. P. K. Dutta, Sr. Adv.
Mr. Anuj Singh, Adv.
Mr. S. E. Huda, Adv.
Mr. Rajarshi Dutta, Adv.
Mr. Ravi Asopa, Adv.
The Court : Affidavit-in-opposition be filed within a fortnight from date; reply thereto, if any, may be filed within a week thereafter. Let the petition appear with the other matters pertaining to the suit due to appear in the monthly list of December, 2016.
(SANJIB BANERJEE, J.) kc.