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Calcutta High Court

Ruchi Soya Industries Limited vs Avr Storage Tank Terminal Pvt. Ltd. & Anr on 4 November, 2016

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

OD-5



                                   GA No. 3190 of 2016
                                   CS No. 241 of 2016


                            IN THE HIGH COURT AT CALCUTTA
                             Ordinary Original Civil Jurisdiction




                            RUCHI SOYA INDUSTRIES LIMITED

                                           Versus

                    AVR STORAGE TANK TERMINAL PVT. LTD. & ANR.



  BEFORE:

  The Hon'ble JUSTICE SANJIB BANERJEE

Date : 4th November, 2016.

Appearance:

Mr. P. K. Dutta, Sr. Adv.
Mr. Anuj Singh, Adv.
Mr. S. E. Huda, Adv.
Mr. Rajarshi Dutta, Adv.
Mr. Ravi Asopa, Adv.
The Court : Affidavit-in-opposition be filed within a fortnight from date; reply thereto, if any, may be filed within a week thereafter. Let the petition appear with the other matters pertaining to the suit due to appear in the monthly list of December, 2016.
(SANJIB BANERJEE, J.) kc.