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Bombay High Court

Mahendra Bapusaheb Gund vs The State Of Maharashtra Through The ... on 30 June, 2022

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                                          941.WP.6706.22.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                             WRIT PETITION NO.6706 OF 2022

                  MAHENDRA BAPUSAHEB GUND
                          VERSUS
  THE STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY
                        AND OTHERS

                                           ...
                Advocate for Petitioner : Mr. Aniruddha A. Nimbalkar
                   AGP for respondent/State : Mr. K.B. Jadhavar
                                           ...

                                    CORAM   :   MANGESH S. PATIL, J.
                                    DATE    :   30.06.2022
PER COURT :

Learned advocate for the petitioner submits that going by the facts and circumstances, he would move the matter before the Division Bench.

(MANGESH S. PATIL, J.) habeeb 1/1 ::: Uploaded on - 01/07/2022 ::: Downloaded on - 01/07/2022 13:19:04 :::