Bombay High Court
Mahendra Bapusaheb Gund vs The State Of Maharashtra Through The ... on 30 June, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
941.WP.6706.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.6706 OF 2022
MAHENDRA BAPUSAHEB GUND
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY
AND OTHERS
...
Advocate for Petitioner : Mr. Aniruddha A. Nimbalkar
AGP for respondent/State : Mr. K.B. Jadhavar
...
CORAM : MANGESH S. PATIL, J.
DATE : 30.06.2022 PER COURT :
Learned advocate for the petitioner submits that going by the facts and circumstances, he would move the matter before the Division Bench.
(MANGESH S. PATIL, J.) habeeb 1/1 ::: Uploaded on - 01/07/2022 ::: Downloaded on - 01/07/2022 13:19:04 :::