Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 58] [Entire Act] State of Jharkhand - Section Section 15 in Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005 15. Contravention or attempt of contravention. - Whoever Contravenes or attempts to contravene any of the provisions contained in this Act shall be punished as specified in this Act.
