Supreme Court - Daily Orders
Union Of India vs Xavier. P.J. on 13 November, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.12 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).33780/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in WP(C) No. 5215/2016 passed by the High Court of Delhi at New
Delhi)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
XAVIER. P.J. & ORS. Respondent(s)
(WITH IA No.113741/2017-CONDONATION OF DELAY IN FILING)
Date : 13-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Kiran Suri, Sr. Adv.
Mr. T.M. Singh, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. B. V. Balaram Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
In the meanwhile, there will be a stay only with regard to the question of grant of ACP from the date of original appointment and not from the date of remustering.
Signature Not VerifiedDigitally signed by SANJAY KUMAR Date: 2017.11.13 Tag with SLP(C) Nos.22587-22588 of 2016.
17:40:17 IST Reason: (SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER