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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

(1)The first-aid certificate shall be an adult certificate, that is, a certificate obtained by the candidate after he became sixteen years of age at an examination held not more than three years before the date of examination for the certificate of competency.