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State of Tamilnadu - Section

Section 7 in Tamil Nadu Panchayats (Moving of Resolutions at Meetings of Panchayat Union Council) Rules, 1999

7. Mode of discussion.

(1)No speech, except with the permission of the chairman, shall exceed five minutes in duration:Provided that the mover of a resolution, when moving the same, may speak for not more than ten minutes.
(2)The discussion of a resolution shall be strictly limited to the subject of the resolution.