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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(6)(c) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(c)prepare a list of Chairmen of Panchayat Education Committees for co - opting one Panchayat Education Committee Chairmen as a Member on the Committee ;