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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(c) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(c)"Authorised Medical Attendant" means an Assistant Surgeon or Junior Assistant Surgeon or a Medical Officer of equivalent rank employed in recognised Institution within the State of Orissa located at or near the place where the member or a member of his family who has fallen ill, resides :