Kerala High Court
Dr.Geetha P vs The Kerala Agricultural University on 14 January, 2021
Author: Anu Sivaraman
Bench: Anu Sivaraman
W.P.(C).No.34235/2019 & con.cases
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.34235 OF 2019(D)
PETITIONERS:
1 DR.GEETHA P
AGED 35 YEARS
W/O. SURESH S., PATTATHILLAM, NELLIKKATTIRI P.
O., KOOTTANADU (VIA), PALAKKAD - 679 533.
2 NEETHU PRABHAKAR
W/O. DR. SREENISH S.S., 'ATHULYA', NETTUR P.
O., THALASSERY - 670 105.
3 DR. SANTHOSH C.
S/O. PRABHAKARAN NAIR C., CHANGARATH HOUSE,
MOORKANAD P. O., IRINJALAKUDA - 680 711.
4 RESHMA M. R.
W/O. VINEESH K. V., KARUMARASSERY HOUSE,
KANDASSANKADAVU, THRISSUR - 680 613.
5 DR. MAYADEVI M. R.
W/O. DR. SANDEEP S., KFRI QUARTERS, QUARTER
NO.3/4 PEECHI, THRISSUR - 680 652.
6 DR. FASILA E. K.
D/O. KUNHIMUHAMMED, ERIYATTUKUZHIYIL HOUSE,
POOKKOTTUMPADAM P. O., MALAPPURAM - 679 332.
BY ADV. SRI.S.SUBHASH CHAND
RESPONDENTS:-
1 THE KERALA AGRICULTURAL UNIVERSITY
MAIN CAMPUS, VELLANIKKARA, THRISSUR - 680656,
REPRESENTED BY ITS REGISTRAR.
W.P.(C).No.34235/2019 & con.cases
2
2 THE VICE CHANCELLOR
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR - 680 656.
3 THE REGISTRAR
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR - 680 656.
4 THE UNIVERSITY GRANTS COMMISSION
MINISTRY OF HUMAN RESOURCE DEVELOPMENT,
GOVERNMENT OF INDIA, BAHADUR SHAH ZAFAR MARG,
NEW DELHI - 110 002., REPRESENTED BY ITS
SECRETARY.
5 INDIAN COUNCIL OF AGRICULTURAL RESEARCH
(ICAR), KRISHI BHAVAN, DR. RAJENDRA PRASAD
ROAD, OPP. RAIL BHAVAN, NEW DELHI - 110 001.,
REPRESENTED BY ITS SECRETARY (DARE) AND
DIRECTOR GENERAL (ICAR).
R1-3 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R1-3 BY ADV. SMT.SURYA BINOY
R4 BY SRI.S.KRISHNAMOORTHY, CGC
OTHER PRESENT:
SR.GP NISHA BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).6954/2020(T) AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.6954 OF 2020(T)
PETITIONERS:
1 FLEMINE XAVIER
AGED 35 YEARS
D/O. XAVIER.P.A., RESIDING AT PORATHUR KITTAN
HOUSE, KALLUR .O, (KOTTAYI), THRISSUR-680 317
2 SMITHA.K.O.,
AGED 31 YEARS
D/O. UNNIKRISHNAN NAMBIAR (LATE), RESIDING AT
MURALIKA, VESAKMUKKU,CHATTUKAPPARA P.O.,
KANNUR-670 592
3 DR. SHAJMA NAFEESA BASHEER,
AGED 40 YEARS
W/O. SHABEER.J.S., RESIDING AT 'AVRASH,' NEAR
BLOCK OFFICE, KAZHAKUTTAM, THIRUVANANTHAPURAM-
695 582
4 ANU MARY KURAIKOSE
AGED 39 YEARS
W/O. DR. REJI VARGHESE, RESIDING AT MUTHUKATTU
HOUSE, KOTTAPURAM ROAD, THRISSUR-680004
5 JASEENA.P.,
AGED 39 YEARS
S/O. MOHAMMED ABDUL RAHEEM P., RESIDING AT
DARUSSALAM, NELIYATHODIYIL HOUSE,
THIRURKAD,MALAPPURAM-679 321
W.P.(C).No.34235/2019 & con.cases
4
6 ABHILASH.S.R.
AGED 40 YEARS
W/O. GIREESH.T.S.,RESIDING AT SNV BANGLOW,
PATHANAPURAM, KOLLAM-689 695
BY ADVS.
SRI.G.SIVASANKAR
SRI.T.B.HOOD
SRI.G.SIVASANKAR
RESPONDENTS:
1 THE KERALA AGRICULTURAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, MAIN CAMUS,
VELLANIKKARA, THRISSUR-680 656
2 THE VICE CHANCELLOR
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR-680 656
3 THE REGISTRAR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR-680 656
4 THE UNIVERSITY GRANTS COMMISSION,
REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN
RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA,
BAHADUR SHAH ZAFAR MARG, NEW DELHI-110 002
5 INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR)
REPRESENTED BY ITS SECRETARY (DARE) AND
DIRECTOR GENERAL (ICAR) KRISH BHAVAN, DR
RAJEDRA PRASAD,OPP RAIL BHAVAN, NEW DELHI-110
001
R1-3 BY ADV. SRI.ROBSON PAUL
R4 BY SRI.S.KRISHNAMOORTHY, CGC
R5 BY ADV. SRI.T.C.KRISHNA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.6971 OF 2020(V)
PETITIONERS:
1 AISWARYA K.K.
AGED 40 YEARS
W/O SHAJI.K, RESIDING AT USHA NVAS CHENOLI
ROAD, PERAMBRA, KOZHIKODE-673 525.
2 DR. NISHA LEKSHMI V,
AGED 34 YEARS
W/O AMRIT LAL MEENA, RESIDING AT QUARTERS TYPE
111, C-7, GOVERNMENT MEDICAL COLLEGE, GANDHI
NAGAR, KOTTAYAM-686 008.
3 ANOOJ .S.S,
AGED 33 YEARS
S/O K. SAINULABDEEN KUNJU, RESIDING AT TC
2/1219(50, PRA-104, K.K.LANE, PATTOM
P.O.TRIVANDRUM-695 004.
4 JINSA NAZEEM,
AGED 33 YEARS
W/O SHIJU SIRAJUDEEN, RESIDING AT SAYAHNA, EAST
BUNGLOW LANE, NEDUMANGAD
P.O.THIRUVANANTHAPURAM-695 541.
BY ADV. SRI.G.SIVASANKAR
RESPONDENTS:-
1 THE KERALA AGRICULTURAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, MAIN CAMPUS,
VELLANIKKARA, THRISSUR-680 656.
W.P.(C).No.34235/2019 & con.cases
6
2 THE VICE CHANCELLOOR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR-680 656.
3 THE REGISTRAR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR-680 656.
4 THE UNIVERSITY GRANTS COMMISSION,
REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN
RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA,
BAHADUR SHAH ZAFAR MARG, NEW DELHI-110002.
5 INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR),
REPRESENTED BY ITS SECRETARY (DARE) AND
DIRECTOR GENERAL (ICAR), KRISHI BHAVAN, DR.
RAJENDRA PRASAD ROAD, OPP RAIL BHAVAN, NEW
DELHI-110 001.
R1-3 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R4 BY SRI.S.KRISHNAMOORTHY, CGC
R5 BY ADV. SRI.T.C.KRISHNA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.6987 OF 2020(W)
PETITIONER:
NEETHA ROSE C.D.
AGED 34 YEARS
D/O.DEVASSY C.P., RESIDING AT CHITTILAPPILLY
HOUSE, ADAT P.O., THRISSUR-680551.
BY ADVS.
SRI.G.SIVASANKAR
SRI.T.B.HOOD
RESPONDENT/S:
1 THE KERALA AGRICULTURAL UNIVERSITY,
REPRESENTED BY ITS REGISTRAR, MAIN CAMPUS,
VELLANIKKARA, THRISSUR-680656.
2 THE VICE CHANCELLOR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR-680656.
3 THE REGISTRAR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR-680656.
4 THE UNIVERSITY GRANTS COMMISSION,
REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN
RESOURCES DEVELOPMENT, GOVERNMENT OF INDIA,
BAHADUR SHAH ZAFAR MARG, NEW DELHI-110002.
W.P.(C).No.34235/2019 & con.cases
8
5 INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR),
REPRESENTED BY ITS SECRETARY (DARE) AND
DIRECTOR GENERAL (ICAR), KRISHI BHAVAN,
DR.RAJENDRA PRASAD ROAD, OPP. RAIL BHAVAN, NEW
DELHI-110001.
6 ANIRUDH K.C.,
ASSISTANT PROFESSOR (CONTRACT), DEPARTMENT OF
AGRICULTURAL ECONOMICS, REGIONAL AGRICULTURAL
RESEARCH STATION, MELE PATTAMBI P.O., PALAKKAD-
679306.
7 SREYA B.,
ASSISTANT PROFESSOR (CONTRACT), DEPARTMENT OF
AGRICULTURAL ECONOMICS, REGIONAL AGRICULTURAL
RESEARCH STATION, AMBALAVAYAL, WAYANAD-673593.
R1-3 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R4 BY SRI.S.KRISHNAMOORTHY, CGC
R5 BY ADV. SRI.T.C.KRISHNA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.10416 OF 2020(B)
PETITIONERS:
1 SULAKSHNA RAO C,
D/O. CHANDRAKANTH RAO R, ABILASH, CCNB ROAD,
CHUNGOM, ALAPPUZHA 688 011
2 ARSHA BALAKRISHNAN,
D/O. THANKAMANI P K, KAVANAL HOUSE, POONJAR
P.O, KOTTAYAM DISTRICT 686 581
3 LEKSHMI C.R,
W/O. HARIKUMAR C, FLAT 11, 1 ANVITA RESIDENCY,
EAST DESOM, ALUVA, ERNAKULAM 683102
4 V.P RAJAN,
S/O. LATE V.K PURUSHOTHAMAN, CLINT HOUSE,
AZHIKODE SOUTH, KANNUR 670 009
5 ASWATHI KRISHNA R,
D/O. C.G RADHAKRISHNAN, ASWATHI HOUSE, VEMOM
P.O, MANANTHAVADY, WAYANAD 670 645
6 NITHYA P.R,
D/O. P R SASIDHARAN, ALUMMOOTTIL, K S PURAM
P.O, KARUNAGAPPALLY, KOLLAM 690 544.
7 LEENA M K,
W/O. DILEEP KINATHI, SIVAM, VENDUTTAYI,
PINARAYI P.O, THALASSERY, KANNUR 670 741
W.P.(C).No.34235/2019 & con.cases
10
8 NAFEESA M,
W/O. RIYAZ MOHAMMED, KATTILPEDIKA HOUSE,
ALATHOOR P.O, PALAKKAD 678 541
9 NEENA LENIN,
W/O. BENIN JOHN, CARMEL, KUNNUVILA, URIYACODE
P.O, THIRUVANANTHAPURAM 695 543
10 ANJALI A.S,
W/O. FRANCIS CHRISTY, ANJALI NIVAS, TC 55/1631,
AMBANADU, KAIMANAM P.O, THIRUVANANTHAPURAM 695
040
11 PARVATHY A,
D/O. PRABHAKARAN PILLAI, VELATHANDETH PILLAI,
VELATHANCDETH HOUSE, PALLARIMANGALAM P.O,
MAVELIKKARA, ALAPPUZHA 690 107
12 DARSANA S,
W/O. JITHIN K P, KIZHILLATHU MANA, KARUVATTAM,
CHERPULASSERY P.O, PALAKKAD 679 503
13 KARTHIKA V. P
D/O. PONNAN V.K, VADHYARUPARAMBIL HOUSE,
PARAVOOTHARA, CHENDAMANGALAM P.O, ERNAKULAM
683512
14 ARJUN VYSAKH,
S/O. PAVITHRAN T, PAVITHRAM, MANATHANA P.O,
KANNUR 670 674
15 ANU RAJAN S,
D/O. N RAJAN, SRA B 101, SRISAILAM,
SASTHAVATTOM, KATTAYIKONAM P.O,
THIRUVANANTHAPURAM 695 584
16 SOUMYA V.I,
W/O. KRISHNA KUMAR K, SOUMYA, TC 37/195,
KODUNGANOOR P.O, THIRUVANANTHAPURAM 695 013
17 PANCHAMI P.S,
D/O. P.B SIDHARTHAN, POTTEKKAT HOUSE, CHEROOR
P.O, THRISSUR 680 008
W.P.(C).No.34235/2019 & con.cases
11
18 APARNA RADHAKRISHNAN,
K K RADHAKRISHNAN, APARNA RLRA B 90,
RADHAKRISHNA LANE, VAHAYILA , PEROORKADA P.O,
THIRUVANANTHAPURAM 695 005
19 SAJITHA VIJAYAN M,
W/O. DILEEP P.V, MATTERY HOUSE, P.O MANNUTHY ,
THRISSUR 680 651
20 GAYATHRI P,
W/O. RATHEESH P.K, ANALATTTIL, AKSHAYA,
KARUVATTA NORTH P.O, ALAPPUZHA 690 517
21 KAVITHA G V,
W/O. MANOJKUMAR TM, SOUPARNIKA, TC 35/2447,
VLRA 47, VALIYAVEEDU LANE, MANNRAKONAM,
VATTIYOORKAVU P.O, THIRUVANANTHAPURAM 695 013
22 RAJI S PRASAD,
W/O. B. SAJEESHKUMAR, RAJEEVAM, TC 18/257,
PUNNAKKAMUKAL, ARAMADA P.O, THIRUVANANTHAPURAM
695 032
23 ANJANA BABU R.S,
W/O. RAHUL KRISHNA R, PARAMESWARA BHAVAN,
PUTHENCOTTA, MANACAUD P.O, THIRUVANANTHAPURAM
695 009
24 NEERAJA C.R,
D/O. CHANDRASEKHARAN V, THIRUVATHIRA, PRA 6,
NEAR THONNAL DEVI TEMPLE, PALLIPPURAM,
THIRUVANANTHAPURAM 695 316
25 AMMU PUNNOOSE,
D/O. PUNNOOSE P P, PATTASSERIL HOUSE,
NEELAMPEROOR P.O, KURICHY, KOTTAYAM 686 534
26 ANCY FRANCIS,
D/O. A FRANCIS, MANJAPPILLIL HOUSE, VANNAPPURAM
P.O, ODIYAPARA, THODUPUZHA, IDUKKI 685 607
27 GIBENCE H. ROSE WINNIE,
S/O. S.T HENDERSON, SALEM, PALODE, PACHA P.O,
THIRUVANANTHAPURAM 695 562
W.P.(C).No.34235/2019 & con.cases
12
28 SMITHA BHASI,
D/O. K.V BHASI, VISWANIKETHANAM, MURUNTHAL,
PERINAD P.O, KOLLAM 601 601.
29 SAROJ KUMAR V,
S/O. VASUDHARAN, VASUNDHARAM, S N C JUNCTION,
KARAMCODE P.O, KOLLAM 691 579
30 ASHITHA M.R,
W/O. DILIN SATHYANATH, VIBHA, NADAL , EDAKAD
P.O, KANNUR 670 663
31 SRUTHY MENON V,
W/O. RIJITH P, JANAKY SADAN, RAMNAGAR 1ST
STREET, POONKUNNAM P.O, THRISSUR 680 002
32 PREETHY T T ,
D/O. THOMAS T.O, THOTTAMKARA HOUSE, THOTTUVA,
KOOVAPPADY, ERNAKULAM 683544
33 DIVYA S,
W/O. RAJESH R, USHUS, TC 4/1020, KOWDIAR
JUNCTION , KOWDIAR P.O, THIRUVANANTHAPURAM 695
003
34 KRISHNAPRIYA P.J,
W/O. AKHIL V.S, SAKETHAM, T.C 13/1827, KOYIKKAL
LANE, KANNAMOOLA, MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM 695 011
35 SUMBULA V,
D/O. USMAN, VALIYATHODY HOUSE, KUNNAKKAVU P.O,
MALAPPURAM 679 340
36 SHERIN A SALAM,
W/O. ANSAR ALI, AAZEEN DALEM BHARATH NAGAR,
65G, RAMANKULANGARA, KAVANAD P.O, KOLLAM 691
003.
37 ANCY M SALIM,
W/O. ANAZ BABU, AMANIYA, BHARATHEEPURAM P.O,
PAZHAYEROOR, KOLLAM 691 312
W.P.(C).No.34235/2019 & con.cases
13
38 SINDHU R V,
W/O.R AGESH V S, R.V HOUSE, THUMPODE,
BALARAPURAM P.O, THIRUVANANTHAPURAM 695 501
39 RAJESH KALLADAN,
S/O. CHATHU K, KOOVENTAVIDA HOUSE,
KOYOTTUTHERU, P.O, NALUTHARA, MAHE 673 320
40 NIYA CELIN V.J,
W/O. MOSES THIKKO R, PANORAMA, PIPE LINE ROAD,
PEROORKADA, THIRUVANANTHAPURAM 695 005
41 DEEPA S,
W/O. GOVIND C, JANAKI KIRA 47 A, THYCAUD P.O,
THIRUVANANTHAPURAM 695 014
42 KRISHNA KUMAR G,
S/O. K GOPINATHAN ASARI, S.G.K BHAVAN, HIGH
SCHOOL ROAD, KARAKKAMANDAPAM, INDUSTRIAL ESTATE
P.O, THIRUVANANTHAPURAM 695 019
43 GARGGI G,
D/O. GOPALAKRISHNAN P, SURIYA PAVITHRAM, ATRA
B-9, TC 48/684-(4) AMBALATHARA,
THIRUVANANTHAPURAM 695 026
44 K T VIVEK,
S/O. A VASUDEVAN, PARVATHY MANDIRAM,
CHERUTHURUTHY P.O, THRISSUR 679 531
45 SANDHYA T.S,
D/O. DR. SREENIVASAN T.S, THOPPIL HOUSE, SN
NAGAR, THRISSUR ROAD, IRINJALAKUDA 680 125
46 IRENE ELIZABETH JOHN,
W/O. HARIS BENNY, KOLLIKKOLAVIL HOUSE,
KANJIRAMATTOM, KOTTAYAM 686 585
47 CHRIS JOSEPH,
S/O. RICHIE LALU, NADUCHIRA HOUSE, MOOLEDOM
P.O, KOTTAYAM 686 012
BY ADVS.
SRI.PHILIP T.VARGHESE
SRI.THOMAS T.VARGHESE
W.P.(C).No.34235/2019 & con.cases
14
SMT.ACHU SUBHA ABRAHAM
SMT.V.T.LITHA
SMT.K.R.MONISHA
SMT.SHRUTHI SARA JACOB
RESPONDENTS:
1 THE KERALA AGRICULTURAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, MAIN CAMPUS,
VELLANIKKARA, THRISSUR 686 656
2 THE VICE CHANCELLOR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR 686 656
3 THE REGISTRAR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR 686 656
4 THE UNIVERSITY GRANTS COMMISSION,
REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN
RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA,
BAHADUR SHAN ZAFAR MARG, NEW DELHI 110 002
5 INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR)
REPRESENTED BY ITS SECRETARY AND DIRECTOR
GENERAL, KRISHI BHAVAN, DR. RAJENDRA PRASAD
ROAD, OPPOSITE RAIL BHAVAN, NEW DELHI 110 001
R1-3 BY ADV. SMT.SURYA BINOY
R1-3 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R4 BY SRI.S.KRISHNAMOORTHY, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.16386 OF 2020(W)
PETITIONER:
PREETHA D.
AGED 42 YEARS
D/O. DEVADAS T., DHANYA, DHANYA NAGAR - 82,
MAYYANADU P. O., KOLLAM DISTRICT - 691 303.
BY ADV. SRI.S.SUJIN
RESPONDENTS:
1 KERALA AGRICULTURAL UNIVERSITY
VELLANIKKARA, TRICHUR, PIN - 680 656,
REPRESENTED BY ITS REGISTRAR.
2 THE VICE CHANCELLOR
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
TRICHUR, PIN - 680 656.
3 THE REGISTRAR
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
TRICHUR, PIN - 680 656.
R1-3 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R3 BY ADV. SMT.SURYA BINOY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.18912 OF 2020(L)
PETITIONERS:
DR. PARVATHY S,
AGED 32 YEARS
D/O.LATE C.BHADRAN, ROHINI HOUSE NO.15,
PRIYADARSHINI NAGAR, KILIKOLLUR P.O., KOLLAM,
PIN - 691 004, NOW RESIDING AT KOTTAKKAL HOUSE,
KRB ROAD, THIRUVANKULAM - 682 305.
BY ADVS.
SRI.LEGITH T.KOTTAKKAL
SRI.M.K.THANKAPPAN
RESPONDENTS:
1 KERALA AGRICULTURAL UNIVERSITY,
VELLAYINIKKARA, TRISSUR, KAU PO PIN - 680 656,
REPRESENTED BY ITS REGISTRAR.
2 VICE CHANCELLOR
KERALA AGRICULTURAL UNIVERSITY, VELLAYINIKKARA,
KAU PO PIN - 680 656.
3 EXECUTIVE COMMITTEE
KERALA AGRICULTURAL UNIVERSITY, VELLAYINIKKARA,
TRISSUR, KAU PO PIN - 680 656.
4 UNIVERSITY GRANTS COMMISSION (UGC)
BAHADUR SHAH ZAFAR MARG, NEW DELHI, INDIA, PIN
- 110 002, REPRESENTED BY ITS SECRETARY.
W.P.(C).No.34235/2019 & con.cases
17
5 STATE OF KERALA
DEPARTMENT OF HIGHER EDUCATION, 4TH FLOOR,
ANNEX II, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 1, REPRESENTED BY ITS
SECRETARY.
6 INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISHI BHAVAN, DR.RAJENDRA PRASAD ROAD, NEW
DELHI -110 001, REPRESENTED BY ITS SECRETARY.
R1-3 BY ADV. SMT.SURYA BINOY
R1-3 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R4 BY SRI.S.KRISHNAMOORTHY, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.21611 OF 2020(B)
PETITIONERS:
DR. SMIJISHA A.S.
AGED 39 YEARS
W/O PRASHOB M.V,
MACHINGAL HOUSE, KURINJIYOOR, THRISSUR
DISTRICT-680506
BY ADVS.
SRI.JOHN K.GEORGE
SMT.M.B.SHYNI
SRI.DEEPAK RAJ
SHRI.PRASANTH K.T.
SHRI.RAMEES P.K.
RESPONDENTS:
1 THE KERALA AGRICULTURAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
MAIN CAMPUS, VELLANIKKARA, THRISSUR, PIN-
686656.
2 THE REGISTRAR
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR, PIN-686656.
3 THE UNIVERSITY GRANTS COMMISSION
REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN
RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA,
BAHADUR SHAN ZAFAR MARG, NEW DELHI-110002.
R1-2 BY ADV. SMT.SURYA BINOY
W.P.(C).No.34235/2019 & con.cases
19
R1-2 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R3 BY SRI.S.KRISHNAMOORTHY, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.24804 OF 2020(A)
PETITIONER:
SAFEER. M.M
AGED 30 YEARS
S/O SULPHEY M.M, SULPHEY MANZIL, KARICHARA,
PALLIPURAM P.O.THIRUVANANTHAPURAM-695 316.
BY ADVS.
SRI.D.KISHORE
SMT.MEERA GOPINATH
SRI.R.MURALEEKRISHNAN (MALAKKARA)
RESPONDENTS:
1 THE KERALA AGRICULTURAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, MAIN CAMPUS,
VELLANIKKARA, THRISSUR-680 656.
2 THE VICE CHANCELLOR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR-680 656.
3 THE REGISTRAR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR-680 656.
4 THE ASSOCIATE DEAN,
COLLEGE OF HORTICULTURE, THE KERALA
AGRICULTURAL UNIVERSITY, VELLANIKKARA, KAU
PO,THRISSUR-680 656.
W.P.(C).No.34235/2019 & con.cases
21
5 THE ASSOCIATE DIRECTOR OF RESEARCH,
REGIONAL AGRICULTURAL RESEARCH STATION, (RARS),
KERALA AGRICULTURAL UNIVERSITY, MELE PATTAMBI,
PALAKKAD-679 306.
6 THE ASSOCIATE DIRECTOR OF RESEARCH,
REGIONAL AGRICULTURAL RESEARCH STATION (RARS),
KERALA AGRICULTURAL UNIVERSITY, PIN CODE,
KASARAGOD-671 310.
7 THE PROFESSOR AND HEAD,
FARMING SYSTEM RESEARCH STATION, KERALA
AGRICULTURAL UNIVERSITY, SADANANDAPURAM,
SADANANDAPURAM P.O.KOTTARAKKARA, KOLLAM-691
531.
8 THE UNIVERSITY GRANTS COMMISSION,
REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN
RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA,
BAHDUR SHAH SAFAR MARG, NEW DELHI-110 002.
9 THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH
(ICAR),
REPRESENTED BY ITS SECRETARY AND DIRECTOR
GENERAL, KRISHI BHAVAN, DOCTOR RAJENDRA PRASAD
ROAD, OPP. RAIL BHAVAN, NEW DELHI-110 001.
R1-4 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R8 BY SRI.S.KRISHNAMOORTHY, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.26044 OF 2020(E)
PETITIONERS:
1 SIMI ROSE ANDREWS
AGED 42 YEARS
W/O. SEBASTIAN FRANCIS, ILLIKKAL HOUSE,
ANANDAPURAM P.O, THRISSUR 680 305
2 NAVYA R,
W/O. V.SUMESH KUMAR, VALAKKADAVIL, ETTUMANA,
KARUVANOOR P.O, THRISSUR 680 711
BY ADVS.
SRI.PHILIP T.VARGHESE
SRI.THOMAS T.VARGHESE
SMT.ACHU SUBHA ABRAHAM
SMT.V.T.LITHA
SMT.K.R.MONISHA
SMT.SHRUTHI SARA JACOB
SMT.RAVEENA NAZ
RESPONDENTS:
1 THE KERALA AGRICULTURAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, MAIN CAMPUS,
VELLANIKKARA, THRISSUR 686 656
2 THE VICE CHANCELLOR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR 686 656
W.P.(C).No.34235/2019 & con.cases
23
3 THE REGISTRAR,
THE KERALA AGRICULTURAL UNIVERSITY, MAIN
CAMPUS, VELLANIKKARA, THRISSUR 686 656
4 THE UNVIERSITY GRANTS COMMISSION,
REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN
RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA,
BAHADUR SHAN ZAFAR MARG 110 002
5 INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR)
REPRESENTED BY ITS SECRETARY AND DIRECTOR
GENERAL, KRISHI BHAVAN, DR. RAJENDRA PRASAD
ROAD, OPPOSITE RAIL BHAVAN, NEW DELHI 110 001
R1-3 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R4 BY SRI.S.KRISHNAMOORTHY, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.27207 OF 2020(A)
PETITIONER:
ANSAR C.P.
AGED 34 YEARS
S/O.HAMZA, RESIDING AT
MAVULLIPURATHOOTTASRIYAMANZIL, MELLUR P.O.,
KOZHIKODE-673304.
BY ADV. SRI.LEGITH T.KOTTAKKAL
RESPONDENTS:
1 KERALA AGRICULTURAL UNIVERSITY (KAU)
VELLAYINIKKARA, TRISSUR, KAU PO, PIN-680656,
REPRESENTED BY ITS REGISTRAR.
2 VICE CHANCELLOR,
KERALA AGRICULTURAL UNIVERSITY, VELLAYINIKKARA,
KAU PO, PIN-680656.
3 EXECUTIVE COMMITTEE,
KERALA AGRICULTURAL UNIVERSITY, VELLAYINIKKARA,
TRISSUR, KAU PO, PIN-680656,
REPRESENTED BY VICE CHANCELLOR.
4 UNIVERSITY GRANTS COMMISSION (UGC),
BAHADUR SHAH ZAFAR MARG, NEW DELHI, INDIA,
PIN-110002, REPRESENTED BY ITS SECRETARY.
W.P.(C).No.34235/2019 & con.cases
25
5 STATE OF KERALA
DEPARTMENT OF HIGHER EDUCATION, 4TH FLOOR,
ANNEX II, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-1, REPRESENTED BY ITS
SECRETARY.
R1-3 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
R4 BY SRI.S.KRISHNAMOORTHY, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 08-
01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED CASES,
THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.55 OF 2021(F)
PETITIONERS:
DR.V.VISHNU SAVANTH
AGED 34 YEARS
S/O. DR.V.VIJAYAKUMARAN, VIPANCHIKA, LENIN
NAGAR, MANNUTHY P.O., MADAKKATHARA, THRISSUR-
680 651.
BY ADVS.
SRI.S.PRASANTH (AYYAPPANKAVU)
SMT.VARSHA BHASKAR
SMT.N.R.REESHA
RESPONDENTS:
1 KERALA AGRICULTURAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, VELLANIKKARA
THRISSUR-680 656.
2 THE REGISTRAR
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
THRISSUR-680 656.
R1-2 BY SRI.ROBSON PAUL, SC, KERALA
AGRICULTURAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED
CASES, THE COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
WP(C).No.110 OF 2021(K)
PETITIONER:
PREETHA D
AGED 42 YEARS
D/O.DEVADAS T., DHANYA, DHANYA NAGAR-82, MAYYANADU
(P.O.), KOLLAM DISTRICT
BY ADV. SRI.S.SUJIN
RESPONDENTS:
1 KERALA AGRICULTURAL UNIVERSITY
VELLANIKKARA, TRICHUR, PIN 680 656. REP.BY ITS
REGISTRAR
2 THE VICE CHANCELLOR
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
TRICHUR, PIN 680 656
3 THE REGISTRAR
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
TRICHUR, PIN 680 656
R1-3 BY SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL
UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 08-
01-2021, ALONG WITH WP(C).34235/2019 AND CONNECTED CASES, THE
COURT ON 14-01-2021 DELIVERED THE FOLLOWING:
W.P.(C).No.34235/2019 & con.cases
28
JUDGMENT
[ WP(C).34235/2019,WP(C).6954/2020,WP(C).6971/2020, WP(C).6987/2020, WP(C).10416/2020, WP(C).16386/2020, WP(C).18912/2020, WP(C).21611/2020, WP(C).24804/2020, WP(C).26044/2020, WP(C).27207/2020,WP(C).55/2021, WP(C).110/2021 ] Dated this the 14th day of January 2021
1. These writ petitions are with regard to appointments of Assistant Professors from the ranked lists prepared by the University. It is submitted that a comprehensive notification was issued on 3.3.2016 and ranked lists were prepared and published on 19.2.2019 for appointment to the posts notified in the separate departments in the University. The learned counsel for the petitioners in these writ petitions contend that without making appointments from the ranked list, the University has proceeded to fill up the vacancies by making temporary appointments and daily wages and contractual appointments.
2. An interim order was passed on 10.6.2020 specifying that appointments are liable to be made from the ranked list and appointments from outside the ranked list can be made only if W.P.(C).No.34235/2019 & con.cases 29 candidates in the ranked list are not available for appointment. The said interim order was taken in appeal by the University. The University had taken up a contention that on the basis of the Regulations framed based on the Central Educational Institutions (Reservation in Teachers' Cadre) Act, 2019, the UGC had directed the University to implement the provisions of the Act and that was the reason for delay in making appointments from the ranked list. The writ appeal was disposed of directing the parties to approach the learned single Judge for a hearing and keeping the directions in the interim order in abeyance till the issue is decided.
3. I have heard the learned counsel appearing for the petitioners as well as the learned standing counsel appearing for the University.
4. The learned standing counsel appearing for the University submits that it was only on account of the directions issued by the UGC that the appointments from the ranked list had been kept in abeyance. It is further submitted that the provisions of W.P.(C).No.34235/2019 & con.cases 30 the Central Act of 2019 have no application, whatsoever to the University, which is a University established by an Act of the State legislature. It is submitted that the filling up of vacancies, therefore, does not have to await the directions of the UGC and that the appointment is liable to be made in accordance with the provisions contained in Rule 13 to 17 of the KS&SSR. It is contended that the University is desirous of making the appointments from the ranked list itself and that all the vacancies available will be filled up from the list, which is alive till 18.2.2021. It is submitted that though 50 vacancies had been notified, the ranked list had been operated for filling up nearly 150 posts.
5. I have considered the contentions advanced. It is clear that the notification in the instant case was issued by the University on 3.3.2016 and the ranked list is in force from 19.02.2019 onwards. The Central Educational Institutions (Reservation in Teachers' Cadre) Act, 2019 was brought into effect only after the ranked lists came into force. In the above view of the matter, it is clear that the notified vacancies and the existing W.P.(C).No.34235/2019 & con.cases 31 vacancies are liable to be filled up from the ranked lists and in accordance with the law in force. Even otherwise, as is specifically contended by the learned standing counsel for the University, the application of the Central Act is confined to Central Universities and deemed universities and can have no application to the respondent University, which is a University established by an Act of the State legislature. The Central Educational Institutions (Reservation in Teachers' Cadre) Act defines the Central Educational Institutions under Section 2(c) of the Act. Section 2(c) reads as follows:-
"(c) "Central Educational Institution" means-
(i) a University established or incorporated by or under a Central Act;
(ii) an institution of national importance established by an Act of Parliament;
(iii) an institution, declared as an institution deemed to be University under Section 3 of the University Grants Commission Act, 1956 (3 of 1956), and maintained by or receiving aid from the Central Government;
(iv) an institution maintained by or receiving aid from the Central Government, whether directly or indirectly, and affiliated to an institution referred to in sub-clause (i) or sub-clause (ii), or a constituent unit of an institution referred to in sub-clause (iii);
and
(v) an educational institution established by the Central Government under the Societies Registration Act, 1860 (21 of 1860)". W.P.(C).No.34235/2019 & con.cases 32
6. Section 3 provides for reservation of posts in direct recruitment out of the sanctioned strength in teachers' cadre in a Central Educational Institution to the extent and in the manner as may be specified by the Central Government by notification in the Official Gazette.
7. Section 3(2) provides for the purpose of reservation of posts, a Central Educational Institution shall be regarded as one unit. The learned Standing Counsel for the UGC submits that the reservation policy of the Government is liable to be accepted by all Universities and that the Universities have been informed accordingly by the UGC.
8. In view of the specific provisions of the Act and the definition of Central Education Institutions contained in Section 2(c) thereof, I am of the opinion that the Central Act and the notification cannot apply to the first respondent University, which is not a Central Educational Institution under the Act. In the above view of the matter, it is clear that University is duty bound to make appointments to all existing vacancies from the W.P.(C).No.34235/2019 & con.cases 33 ranked list prepared pursuant to the notification dated 3.3.2016. The University shall take appropriate action in that regard at the earliest.
9. In two of these writ petitions, that is, W.P.(C).No.110/2021 & 16386/2020, the issue raised is with regard to the appointment to NCA vacancies. The issue raised stands covered by a judgment of a Division Bench of this Court in W.A.No.1373/2019. It has been held by the Division Bench that the NCA vacancies cannot be filled up by appointing the candidates from the reserved community from the current ranked list, since the NCA vacancies were not notified specifically. In the above view of the matter, following the judgment of the Division Bench, the NCA vacancies are directed to be notified forthwith, without delay. However, the claim of the petitioners in W.P.(C).No.110/2021 and 16386/2020 for appointment against the NCA vacancies which have admittedly not been notified is not sustainable. Suffice it to say that appointments shall be made in accordance with law to the existing and arising vacancies by the Agricultural W.P.(C).No.34235/2019 & con.cases 34 University without delay, at any rate before the expiry of the ranked lists. Appropriate steps for extension of the lists can also be taken by the University, if such course of action is legally possible, so as to enable the filling up of the vacancies from the list.
The writ petitions are ordered accordingly.
Sd/-
Anu Sivaraman, Judge sj/11/1/2021 W.P.(C).No.34235/2019 & con.cases 35 APPENDIX OF WP(C) 34235/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION BEARING NO.GA/K1/34376/2012 DATED 3.3.2016 PUBLISHED BY THE RESPONDENT NO.3 ALONG WITH THE INFORMATION SHEET ATTACHED TO IT.
EXHIBIT P2 TRUE COPY OF THE RANK LIST OF SUCCESSFUL CANDIDATES FOR APPOINTMENT TO THE POST OF ASSISTANT PROFESSOR IN SOIL SCIENCE AND AGRICULTURAL CHEMISTRY UNDER THE FACULTY OF AGRICULTURE BEARING NO.GA/K1/34376/2012 (SS AND AGR.CHEM) DATED 19.2.2019 PUBLISHED BY RESPONDENT NO.3 EXHIBIT P3 TRUE COPY OF THE CENTRAL EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHERS' CADRE) ACT, 2019 PUBLISHED IN THE GAZETTE OF INDIA (EXTRA ORDINARY) PART II SECTION 1 DATED 9.7.2019.
EXHIBIT P4 TRUE COPY OF THE LETTER BEARING DO NO.F1-14/2019(CPP-II) DATED 4.6.2019 ALONG WITH THE GUIDELINES ISSUED BY RESPONDENT NO.4.
EXHIBIT P5 TRUE COPY OF THE COMMUNICATION DATED 31.7.2019 ISSUED BY RESPONDENT NO.4. EXHIBIT P6 TRUE COPY OF THE COMMUNICATION DATED 7.8.2019 ISSUED BY RESPONDENT NO.4. EXHIBIT P7 TRUE COPY OF THE COMMUNICATION DATED 5.9.2019 ISSUED BY RESPONDENT NO.4. EXHIBIT P8 TRUE COPY OF THE COMMUNICATION DATED 22.10.2019 ISSUED BY RESPONDENT NO.4. W.P.(C).No.34235/2019 & con.cases 36 EXHIBIT P9 TRUE COPY OF THE NOTIFICATION BEARING NO.C1/4525/19 DATED 3.12.2019 ISSUED BY ASSOCIATE DIRECTOR OF RESEARCH, REGIONAL AGRICULTURAL RESEARCH STATION, AMBALAVAYAL.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R1(A) COPY OF CURRENT APPOINTMENT CHART. W.P.(C).No.34235/2019 & con.cases 37 APPENDIX OF WP(C) 6954/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE RANK LIST NO GA/K1/34376/2012 (HORT) DATED 19.02.2019 EXHIBIT P2 THE TRUE COPY OF THE RANK LIST (NCA) NO GA/K1/34376/2012 (NCA-HORT) DATED 19.02.2019 EXHIBIT P3 THE TRUE COPY OF THE NOTIFICATION NO A1-3764/2019 DATED 01.10.2019 EXHIBIT P4 THE TRUE COPY OF NOTIFICATION NO.CD-
1056/2018 DATED 29.10.2019 EXHIBIT P5 THE TRUE COPY OF THE INTERIM ORDER PASSED BY THE HONOURABLE HIGH COURT IN WPC NO.34235/2019 (D) DATED 20.12.2019 W.P.(C).No.34235/2019 & con.cases 38 APPENDIX OF WP(C) 6971/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE RANK LIST NO GA/K1/34376/2012 (AGRIENT) DATED 19.2.2019 EXHIBIT P2 THE TRUE COPY OF NOTIFICATION NO CRSP (2) 679/19 DATED 19/7/2019 EXHIBIT P3 THE TRUE COPY OF THE NOTIFICATION NO RRS/B/866/18 DATED 29.1.2020 EXHIBIT P4 THE TRUE COPY OF THE INTERIM ORDER PASSED BY THE HONOURABLE HIGH COURT IN WPC NO 34235/2019 (D) DATED 20.12.2019 W.P.(C).No.34235/2019 & con.cases 39 APPENDIX OF WP(C) 6987/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE RANK LIST NO.GA/K1/34376/2012 (AGRI.ECON) DATED 19.02.2019.
EXHIBIT P2 THE TRUE COPY OF THE NOTIFICATION NO.A1-3764/2019 DATED 01.10.2019. EXHIBIT P3 THE TRUE COPY OF RANK LIST NO.A1/3764/2019 DATED 22.10.2019. EXHIBIT P4 THE TRUE COPY OF NOTIFICATION NO.C1/4525/19 DATED 03.12.2019. EXHIBIT P5 THE TRUE COPY OF THE INTERIM ORDER PASSED BY THE HONOURABLE HIGH COURT IN WP(C) NO.34235/2019 (D) DATED 20.12.2019.
W.P.(C).No.34235/2019 & con.cases 40 APPENDIX OF WP(C) 10416/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION NUMBER GA/K1/34376/2012 ISSUED BY THE 1ST RESPONDENT DATED 03-03-2016 EXHIBIT P2 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN AGRICULTURAL ECONOMICS ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 EXHIBIT P3 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN AGRICULTURAL ENTOMOLOGY ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 EXHIBIT P4 TRUE COPY OF THE RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN AGRICULTURAL EXTENSION ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 EXHIBIT P5 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN AGRICULTURAL METROLOGY ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 EXHIBIT P6 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN AGRICULTURAL METROLOGY ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 EXHIBIT P7 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN AGRICULTURAL STATISTICS ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 EXHIBIT P8 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN AGRONOMY ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 W.P.(C).No.34235/2019 & con.cases 41 EXHIBIT P9 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN BIOTECHNOLOGY ISSUED BY THE 1ST RESPONDENT DATED 19- 02-2019 EXHIBIT P10 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN HORTICULTURE ISSUED BY THE 1ST RESPONDENT DATED 19- 02-2019 EXHIBIT P11 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN PLAINT BREEDING AND GENETICS ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 EXHIBIT P12 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN PLANT PATHOLOGY ISSUED BY THE 1ST RESPONDENT DATED 19- 02-2019 EXHIBIT P13 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN PLANT PHYSIOLOGY ISSUED BY THE 1ST RESPONDENT DATED 19- 02-2019 EXHIBIT P14 TRUE COPY OF RANK LIST FOR THE POST OF ASSISTANT PROFESSOR IN SOIL SCIENCE AND AGRICULTURAL CHEMISTRY ISSUED BY THE 1ST RESPONDENT DATED 19-02-2019 EXHIBIT P15 TRUE COPY OF NOTIFICATION NO. B1- 848/2020 ISSUED BY THE 1ST RESPONDENT DATED 16-03-2020 EXHIBIT P16 TRUE COPY OF ORDER OF THE HIGH COURT OF KERALA IN W.P(C) NO., 34235/2019 DATED 20-12-2019 W.P.(C).No.34235/2019 & con.cases 42 APPENDIX OF WP(C) 16386/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION DATED 03.03.2016 PUBLISHED BY THE RESPONDENT UNIVERSITY.
EXHIBIT P2 TRUE COPY OF THE RANK LIST DATED 19.02.2019.
EXHIBIT P3 TRUE COPY OF THE GUIDELINES DATED 04.06.2019 ISSUED BY THE UNIVERSITY GRANTS COMMISSION.
EXHIBIT P4 TRUE COPY OF THE COMMUNICATION DATED 31.07.2019 ISSUED BY THE UNIVERSITY GRANTS COMMISSION.
EXHIBIT P5 TRUE COPY OF THE COMMUNICATION DATED 22.10.2019 ISSUED BY THE UNIVERSITY GRANTS COMMISSION.
EXHIBIT P6 TRUE COPY OF THE NOTIFICATION DATED 03.12.2019 PUBLISHED BY THE REGIONAL AGRICULTURE RESEARCH STATION, AMBALAVAYAL.
EXHIBIT P7 TRUE COPY OF THE NOTIFICATION DATED 23.01.2020 PUBLISHED BY THE COLLEGE OF FORESTRY, VELLANIKKARA, TRICHUR.
EXHIBIT P8 TRUE COPY OF THE INTERIM DIRECTION DATED 20.12.2019 IN W.P.(C) NO.34235/2019.
EXHIBIT P9 TRUE COPY OF THE INTERIM DIRECTION DATED 10.06.2020 IN W.P.(C) NO.34235/2019.
W.P.(C).No.34235/2019 & con.cases 43 APPENDIX OF WP(C) 18912/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 COPY OF THE NOTIFICATION NO.GA/K1/34376/2012 DATED 03/03/2016 ISSUED BY 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE RANK LIST NO.GA/K1/34376/2012 (VETY.) DATED 19/02/2020.
EXHIBIT P3 COPY OF THE APPLICATION DATED 06/07/2020 UNDER RIGHT TO INFORMATION ACT.
EXHIBIT P4 COPY OF THE CENTRAL EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHERS' CADRE) ACT, 2019.
EXHIBIT P5 COPY OF THE LETTER DATED 07/03/2019, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA.
EXHIBIT P6 COPY OF THE LETTER DATED 07/03/2019 ISSUED BY THE 4TH RESPONDENT TO ALL UNIVERSITIES.
EXHIBIT P7 COPY OF THE LETTER DATED 08/03/2019 ISSUED BY THE 4TH RESPONDENT TO ALL UNIVERSITIES.
EXHIBIT P8 COPY OF GUIDELINES DATED 25/08/2006 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P9 COPY OF THE ORDER DATED 02/07/2018 IN SPECIAL LEAVE PETITION (CIVIL) DIARY NO.17987/2018.
EXHIBIT P10 COPY OF LETTER DATED 05/03/2018 ISSUED BY THE 4TH RESPONDENT TO ALL UNIVERSITIES.
W.P.(C).No.34235/2019 & con.cases 44 EXHIBIT P11 TRUE COPY OF ORDER DATED 22/01/2019 IN SLP(C) DIARY NO.14099/2018 OF HON'BLE SUPREME COURT OF INDIA.
EXHIBIT P12 COPY OF ORDER DATED 27/02/2019 IN RP(C) 510/2019 OF SUPREME COURT OF INDIA. EXHIBIT P13 COPY OF LETTER DATED 19/07/2018 ISSUED BY THE 4TH RESPONDENT TO UNIVERSITIES. EXHIBIT P14 COPY OF THE NOTIFICATION NO.GA/K1/8926/2019 DATED 25/02/2020 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P15 THE NOTIFICATION NO.GA/K1/9881/2011 DATED 25/02/2020 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P16 THE NOTIFICATION NO.GA/K1/5427/2019 DATED 25/02/2020 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P17 COPY OF THE APPLICATION DATED 06/07/2020 UNDER RIGHT TO INFORMATION ACT.
EXHIBIT P18 COPY OF THE APPLICATION DATED 06/07/2020 UNDER RIGHT TO INFORMATION ACT.
EXHIBIT P19 COPY OF THE EXTRACTS FROM THE HANDBOOK ISSUED BY THE 4TH RESPONDENT TO THE VICE CHANCELLORS.
EXHIBIT P20 COPY OF THE CIRCULAR DATED 17/07/2019 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P21 TRUE COPY OF INFORMATION RECEIVED FROM ICAR AND DATED 10/08/2020.
EXHIBIT P22 COPY OF THE DECISION OF THE EXECUTIVE COMMITTEE DATED 25/02/2020.
EXHIBIT P23 COPY OF THE REPLY GA/C3/8255/2020 DATED 14/09/2020 ISSUED BY THE 1ST RESPONDENT. W.P.(C).No.34235/2019 & con.cases 45 EXHIBIT P24 COPY OF THE WEBSITE PGE HTTP://WWW.KAU.IN/FACULTY/FACULTY- AGRICULTURE DOWNLOADED FROM THE WEBSITE MAINTAINED BY THE 1ST RESPONDENT. EXHIBIT P25 COPY OF THE REPLY GA/K1/8254/20 DATED 23/09/2020 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P26 COPY OF THE WEBSITE PAGE HTT://WWW.KAU.IN/RTI-ANSWERS DOWNLOADED FROM THE WEBSITE MAINTAINED BY THE 1ST RESPONDENT.
EXHIBIT P27 COPY OF RELEVANT EXTRACTS OF ACADEMIC HANDBOOK IN THE YEAR 2013 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P28 COPY OF RELEVANT PAGES OF COURSE CATALOGUE AND SYLLABUS FOR BSC.HON. AGRICULTURE PROGRAM.
EXHIBIT P29 COPY OF RELEVANT EXTRACT OF DEPARTMENT WISE DISTRIBUTION IN BSC.HON.AGRICULTURE PROGRAMME.
EXHIBIT P30 COPY OF RELEVANT EXTRACTS OF SELF STUDY REPORT OF KERALA AGRICULTURE UNIVERSITY 2019 WITH RESPECT TO COLLEGE OF AGRICULTURE VELLAYANI.
EXHIBIT P31 COPY OF RELEVANT EXTRACTS OF ANNUAL REPORT OF 2019-2020 OF 1ST RESPONDENT WITH RESPECT TO COLLEGE OF AGRICULTURE VELLAYANI.
EXHIBIT P32 COPY OF RELEVANT EXTRACTS OF SELF STUDY REPORT OF KERALA AGRICULTURE UNIVERSITY 2019 WITH RESPECT TO COLLEGE OF AGRICULTURE PADANAKKAD, SUBMITTED BY THE 1ST RESPONDENT TO ICAR.
EXHIBIT P33 COPY OF EXTRACTS OF ANNUAL REPORT OF 2019-2020 OF 1ST RESPONDENT WITH RESPECT TO COLLEGE OF AGRICULTURE PADANAKKAD. W.P.(C).No.34235/2019 & con.cases 46 EXHIBIT P34 COPY OF SELF STUDY REPORT OF KERALA AGRICULTURE UNIVERSITY 2019, SUBMITTED BY THE 1ST RESPONDENT TO ICAR WITH REPECT KRISHI VIGYAN KENDRAS.
EXHIBIT P35 COPY OF EXTRACTS OF ANNUAL REPORT OF 2019-2020 OF 1ST RESPONDENT WITH RESPECT TO KRISHI VIGYAN KENDRA MALAPPURAM.
EXHIBIT P36 COPY OF EXTRACTS OF ANNUAL REPORT OF 2019-2020 OF 1ST RESPONDENT WITH RESPECT TO KRISHI VIGYAN KENDRA KANNUR.
EXHIBIT P37 COPY OF NOTIFICATION DATED 26.12.2018 OF KRISHI VIGYAN KENDRA KOLLAM.
EXHIBIT P38 COPY OF NOTIFICATION DATED 4.11.2016 OF KRISHI VIGYAN KENDRA PALAKKAD. EXHIBIT P39 COPY OF NOTIFICATION DATED 18.12.2018 OF COLLEGE OF AGRICULTURE PADANAKKAD. EXHIBIT P40 COPY OF NOTIFICATION DATED 20.12.2018 OF COLLEGE OF AGRICULTURE VELLAYANI. EXHIBIT P41 COPY OF NOTIFICATION TAKEN DATED 13.11.2019 OF IN REGIONAL AGRICULTURAL RESEARCH STATION KUMARAKOM.
EXHIBIT P42 COPY OF THE NOTIFICATION DATED 13.12.2016 AND OF IN REGIONAL AGRICULTURAL STATION AMBALAVAYAL. EXHIBIT P43 COPY OF THE NOTIFICATION DATED 19.07.2018 OF IN REGIONAL AGRICULTURAL STATION AMBALAVAYAL.
W.P.(C).No.34235/2019 & con.cases 47 EXHIBIT P44 COPY OF THE RELEVANT EXTRACT OF ANNUAL REPORT 2019-2020 OF 1ST RESPONDENT. W.P.(C).No.34235/2019 & con.cases 48 APPENDIX OF WP(C) 21611/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 1ST RESPONDENT DATED 03/03/2016.
EXHIBIT P2 TRUE COPY OF THE RANK LIST DATED 19/02/20219.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 14/09/2020.
EXHIBIT P4 TRUE COPY OF THE FORWARDING LETTER DATED 06/08/2020 ALONG WITH THE RELINQUISHING LETTER GIVEN BY DR. JAYASREE V.J. W.P.(C).No.34235/2019 & con.cases 49 APPENDIX OF WP(C) 24804/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION NO GA/A1/34376/2012 DATED 3.3.2016 ISSUED BY THE 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF THE RANK LIST DATED 19.2.2019 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO CANDIDATES FOR SELECTION TO THE POST OF ASSISTANT PROFESSOR IN PLANT EXHIBIT P3 TRUE COPY OF THE INFORMATION DATED 10.8.2020 SOUGHT FOR BY SMT.SUJA T.A FROM THE 4TH RESPONDENT UNDER THE RIGHT TO INFORMATION ACT EXHIBIT P3 (A) TRUE COPY OF THE INFORMATION DATED 18.9.2020 GIVEN TO EXHIBIT P3 BY THE 4TH RESPONDENT EXHIBIT P4 TRUE COPY OF THE INFORMATION DATED 10.8.2020 SOUGHT FOR BY SMT.SUJA T.A FROM THE 5TH RESPONDENT UNDER THE RIGHT TO INFORMATION ACT EXHIBIT P4 (A) TRUE COPY OF THE INFORMATION DATED 15.9.2020 GIVEN TO EXHIBIT P4 BY THE 5TH RESPONDENT EXHIBIT P5 TRUE COPY OF THE INFORMATION DATED 10.8.2020 SOUGHT FOR BY SMT. SUJA T.A FROM THE 6TH RESPONDENT UNDER THE RIGHT TO INFORMATION ACT EXHIBIT P5 (A) TRUE COPY OF THE INFORMATION DATED 18.9.2020 GIVEN TO EXHIBIT P5 BY THE 6TH RESPONDENT W.P.(C).No.34235/2019 & con.cases 50 EXHIBIT P6 TRUE COPY OF THE INFORMATION DATED 10.8.2020 SOUGHT FOR BY MST.SUJA T.A FROM THE 7TH RESPONDENT UNDER THE RIGHT TO INFORMATION ACT EXHIBIT P6 (A) TRUE COPY OF THE INFORMATION DATED 13.7.2020 GIVEN TO EXHIBIT P6 BY THE 7TH RESPONDENT EXHIBIT P7 TRUE COPY OF THE NOTIFICATION DATED 1.10.2019 ISSUED BY THE 5TH RESPONDENT EXHIBIT P8 TRUE COPY OF THE NOTIFICATION DATED 22.1.2020 ISSUED BY THE 4TH RESPONDENT EXHIBIT P9 TRUE COPY OF THE NOTIFICATION DATED 16.3.2020 ISSUED BY THE 6TH RESPONDENT W.P.(C).No.34235/2019 & con.cases 51 APPENDIX OF WP(C) 26044/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION NUMBER GA/K1/34376/2012 ISSUED BY THE 1ST RESPONDENT DATED 03-03-2016 EXHIBIT P2 TRUE COPY OF THE RANKLIST PUBLISHED BY THE 1ST RESPONDENT FOR SELECTION TO THE POST OF ASSISTANT PROFESSOR IN AQUACULTURE/FISHERIES DATED 19-02-2019 EXHIBIT P3 TRUE COPY OF ORDER OF THE HIGH COURT OF KERALA IN W.P(C) NO. 34235/2019 DATED 20-12-2019 EXHIBIT P4 TRUE COPY OF COMMON ORDER PASSED BY THE HIGH COURT OF KERALA IN WP(C) NO. 10416/2020 AND WP(C) 34235/2019 DATED 10-06-2020 EXHIBIT P5 TRUE COPY OF ORDER PASSED BY THE HIGH COURT OF EKRALA IN WA NO. 1476/2020 DATED 17-11-2020 W.P.(C).No.34235/2019 & con.cases 52 APPENDIX OF WP(C) 27207/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION NO.GA/K1/34376/2012 DATED 3.3.2016 ISSUED BY 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE RANK LIST NO.GA/K1/34376/2012(AQ&FSH.) DATED 19.2.2020.
EXHIBIT P3 TRUE COPY OF THE DECISION OA/VI.585 EC DATED 25.2.2020 OF THE 3RD RESPONDENT. EXHIBIT P4 CENTRAL EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHERS' CADRE) ACT, 2019.
EXHIBIT P5 TRUE COPY OF THE LETTER DATED 21.11.2020 AND RELINQUISHMENT EXECUTED IN STAMP PAPER ISSUED BY THE 3RD RANK HOLDER SMT.SHYNI TO 1ST RESPONDENT. EXHIBIT P6 TRUE COPY OF THE NOTIFICATION DATED 21.1.2020 ISSUED BY RICE RESEARCH STATION VYTILLA.
EXHIBIT P7 TRUE COPY OF THE NOTIFICATION DATED 23.1.2018 ISSUED BY KRISHI VIJYAN KENDRA, KOTTAYAM.
EXHIBIT P8 TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 21.1.2020 ISSUED BY THE REGIONAL AGRICULTURAL RESEARCH STATION, KUMARAKAM TO PRABASHLAL P. W.P.(C).No.34235/2019 & con.cases 53 APPENDIX OF WP(C) 55/2021 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION NO.GA/K1/34376/2012 DATED 3.3.2016 ISSUED BY THE IST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE RANK LIST NO.GA/K1/34376/2012(VETY) DATED 19.2.2019 ISSUED BY THE IST RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.PM-
B/510/2015/VOL.II DATED 27.11.2019 ISSUED BYT HE MAANGING DIRECTOR, KERALA LIVESTOCK DEVELOPMENT BOARD LTD. EXHIBIT P4 TRUE COPY OF THE APPLICATION UNDER RTI ACT FILED BY ADV.M.B SHYNI TO THE INFORMATION OFFICER, KRISHI VIGYAN KENDRA, KANNUR.
EXHIBIT P5 TRUE COPY OF THE REPLY DATED 24.8.2020 SENT BY THE PROGRAMME COORDINATOR AND HEAD, KRISHI VIGYAN KENDRA, PANNIYUR. EXHIBIT P6 TRUE COPY OF THE REPLY DATED 11.9.2020 SENT BY PROGRAMME COORDINATOR, KRISHI VIGYAN KENDRA, PALAKKAD.
EXHIBIT P7 TRUE COPY OF THE REPLY DATED 9.9.2020 SENT BY PROFESSOR AND HEAD, KVK, KOLLAM. EXHIBIT P8 TRUE COPY OF THE REPLY UNDER THE RIGHT TO INFORMATION ACT GIVEN BY THE ASSOCIATE DIRECTOR OF REGIONAL AGRICULTURE RESEARCH STATION, KUMARAKOM. EXHIBIT P9 TRUE COPY OF THE REPLY DATED 18.9.2020 SENT BY ASSOCIATE DIRECTOR & PUBLIC INFORMATION OFFICER OF REGIONAL AGRICULTURE RESEARCH STATION, PEELICODE. W.P.(C).No.34235/2019 & con.cases 54 EXHIBIT P10 TRUE COPY OF THE REPLY DATED 3.9.2020 SENT BY THE ASSOCIATE DEAN, AGRICULTURE COLLEGE, PADANNAKKAD.
EXHIBIT P11 TRUE COPY OF THE APPLICATION UNDER RIGHT TO INFORMATION ACT FILED BY DEEPAK A. TO THE STATE PUBLIC INFORMATION OFFICER OF THE IST RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE REPLY DATED 1.8.2019 SENT BY THE JOINT REGISTRAR (ADMINISTRATION) & PUBLIC INFORMATION OFFICER OF THE IST RESPONDENT.
W.P.(C).No.34235/2019 & con.cases 55 APPENDIX OF WP(C) 110/2021 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION DATED 3.3.2016 PUBLISHED BY RESPONDENTS 1 TO 3 INVITING APPLICATION FOR THE POST OF ASSISTANT PROFESSORS IN THE DISCIPLINE OF SOIL SCIENCE AND AGRICULTURAL CHEMISTRY IN THE FACULTY OF AGRICULTURE EXHIBIT P2 TRUE COPY OF THE RANK LIST PUBLISHED ON 19.2.2019 BY THE UNIVERSITY EXHIBIT P3 TRUE COPY OF THE COMMUNICATION SENT BY THE UGC ON 31.7.2019 EXHIBIT P4 TRUE COPY OF THE COMMUNICATION SENT BY THE UGC ON 7.8.2019 EXHIBIT P5 TRUE COPY OF THE COMMUNICATION SENT BY THE UGC ON 5.9.2019 EXHIBIT P6 TRUE COPY OF THE COMMUNICATION SENT BY THE UGC ON 22.10.2019 EXHIBIT P7 TRUE COPY OF THE NOTIFICATION PUBLISHED FOR THE VERY SAME POST BY RARS, AMBALAVAYAL FOR APPOINTMENT OF ASSISTANT PROFESSORS IN SOIL SCIENCE IN CONTRACT BASIS ON 3.12.2019 EXHIBIT P8 TRUE COPY OF THE INTERIM DIRECTION DATED 20.12.2019 IN WRIT PETITION (C) NO.34235/2019 EXHIBIT P9 TRUE COPY OF THE NOTIFICATION DATED 23.1.2020 ISSUED BY COLLEGE OF FORESTRY, VELLANIKKARA, TRICHUR INVITING APPLICATION FOR APPOINTMENT OF ASSISTANT PROFESSORS IN SOIL SCIENCE AND AGRICULTURAL CHEMISTRY True copy PS to Judge