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The Vice Chancellor, West Bengal ... vs Hrithik Chandra Sarkar on 19 March, 2026

     ITEM NO.3                           REGISTRAR COURT. 1                    SECTION XVI

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS


                             BEFORE THE REGISTRAR MS. GRACY L. BAWITLUNG

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13072/2026

     THE VICE CHANCELLOR, WEST BENGAL UNIVERSITY OF HEALTH SCIENCES &
     ORS.Petitioner(s)

                                                        VERSUS

     HRITHIK CHANDRA SARKAR & ORS.                                            Respondent(s)

     FOR ADMISSION
     IA No. 76874/2026 - WITHDRAWAL OF CASE / APPLICATION

     Date : 19-03-2026 This matter was called on for hearing today.



     For Petitioner(s) :
                                        Mr. Subhasish Bhowmick, AOR
                                        Mr. Suraj Kumar Singh, Adv.
                                        Mr. Rakesh Kumar Tiwari, Adv.
                                        Mr. Reegan S Bel, Adv.


     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Unregistered petition is allowed to be withdrawn in terms of letter (Doc. No.76874 of 2026) dated 11.03.2026.

Let copy of the ROP be furnished to the concerned AOR for information and compliance.

Let copy of the ROP be furnished to the concerned AOR for information and compliance.

GRACY L. BAWITLUNG Registrar rd