Section 69(1) in Kolkata Municipal Corporation Building Rules, 2009

[Cites 0, Cited by 0] [Section 69] [Entire Act]

(1)The Floor Area Ratios shall be as specified in Table 3 below: -Maximum Permissible Floor Area Ratio

		Use Groups of Buildings*
SI. No.	Width of Means of Access (m)	Residential Buildings	Educational Buildings	Industrial, Storage and Hazardous Buildings	Assembly, Institutional Business, MercantileBuildings including Mixed use Buildings.
1.	Upto 2.4	Nil	Nil	Nil	Nil
2.	Above 2.4 to 3.5	1.25	Nil	Nil	Nil
3.	Above 3.5 to 7.0	1.75	Nil	Nil	Nil
4.	Above 7.0 to 9.0	2.00	2.00	Nil	Nil
5.	Above 9.0 to 15.0	2.25	2.25	2.00	2.00
6.	Above 15.0 to 20.0	2.50	2.50	2.00	2.25
7.	Above 20.0 to 24.0	2.75	2.75	2.00	2.50
8.	Above 24.0	3.00	3.00	2.00	2.75

Provided that the width of means of access mentioned under Table 3 is to be taken as the average road width abutting the entire length of the plot.

Legal Document View