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[Cites 0, Cited by 5] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(b) in The M.P. Municipalities Act, 1961

(b)a Nagar Panchayat for a transitional area, that is to say, an area in transition from a rural area to an urban area: