Bombay High Court
Glenmark Pharmaceuticals Limited vs Municipal Corporation Of Greater ... on 13 March, 2024
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 780 OF 2024
Glenmark Pharmaceuticals Limited ....PETITIONER
V/S
Municipal Corporation Of Greater Mumbai ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 13th March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/03/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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