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Bombay High Court

Glenmark Pharmaceuticals Limited vs Municipal Corporation Of Greater ... on 13 March, 2024

Author: G.S. Patel

Bench: G.S. Patel

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 780 OF 2024

 Glenmark Pharmaceuticals Limited                       ....PETITIONER
            V/S
 Municipal Corporation Of Greater Mumbai              ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 13th March, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/03/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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