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State of Tamilnadu - Section

Section 10 in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004

10. Evaluation of proposals.

- Proposals will be evaluated both on the basis of quality as well as cost. Where the Commission decides that proposals are to be evaluated separately on technical and financial basis, the evaluators of the technical proposal shall not have access to the financial proposals, until the technical evaluation is completed.