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[Cites 0, Cited by 0] [Section 216(1)] [Section 216] [Entire Act]

State of Uttar Pradesh - Subsection

Section 216(1)(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)The intention and commitment referred to in sub-clause (i) of clause (b) shall be taken into account in making decisions relating to plant, machinery, equipment, material and placement of building and other construction workers.