Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(g) in The Delhi Water Board Act, 1998 (g)"Delhi Cantonment Board" means the body corporate having perpetual succession and common seal as incorporated under sections 10 and 11 of the Cantonment Act, 1924 (Central Act 2 of 1924);
