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State of Odisha - Section

Section 23 in The State Culture Fund Scheme, 2003

23. Conditions of financial assistance.

- It shall be the condition of financial assistance to any voluntary organisation or autonomous body that the voluntary organisation or the autonomous body, as the case may be, maintain a separate account of the financial assistance received, render a full account of the financial assistance within the stipulated time, shall furnish utilisation certificate at the time specified in this behalf including the audited accounts of the financial assistance received within the stipulated time and assist the officers of the Fund or such other Officers who may be so authorised in this behalf in the inspections of the programmes executed or books maintained by such organisations.