Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(1) in Jammu and Kashmir Representation of the People (Supplementary) Act, 1968 (1)The Jammu and Kashmir Representation of the People (Supplementary) Ordinance, 1968 (Ordinance 2 of 1968), is hereby repealed.
