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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(f) in The Orissa State Legal Services Authority Regulations, 1996

(f)[ organising Lok Adalats, Legal Aid Camps, Legal Literacy Camps and the like by the Authorities and Committees under the Act and the Rules.] [Added vide Orissa Gazette Extraordinary No. 125 dated 2.2.1998.]