Section 1186(c) in Police Regulations, Bengal , 1943
(c)In respect of officers on leave the Reserve officer shall submit a separate acquittance roll showing the nature and period of leave, the date and hour of departure and return and postings ; if the officer is not due to return before the 15th of the month, he shall attach a money-order form with the name and home address filled in leaving the amount blank. This does not apply to officers who receive their leave salary in person at headquarters.
