Section 17 in Indian Medicine Central Council (Election) Rules, 1975
17. Rejection of members from casting vote.
- A person may not be allowed to exercise his vote, if ,-(a)the person could not prove his identity; or(b)the person fails to show his valid proof of registration in the Register maintained by State Board/ Council; or(c)the person reaches the polling booth after the time specified by the Returning Officer; or(d)the person misbehaves or argue in the premises of polling; or(e)the person is trying to cause obstacles in performing duties of the polling officers.]
