Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Industrial Single Window Clearance Act, 2002

9. Powers and functions of Nodal Agency.

(1)The Nodal Agency shall provide secretarial support to the District Committees and the State Committee, as the case may be.
(2)Under the superintendence, direction and control of the respective committees, the nodal agency shall ackonwledge all applications filed before the Committee and shall forward the applications to the concerned competent authority within three working days. The Nodal Agency shall pursue the clearance of the applications with the competent authorities.