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[Cites 0, Cited by 0] [Section 176] [Entire Act]

Union of India - Subsection

Section 176(3) in The Navy (Pay And Allowances) Regulations, 1966

(3)[ The allowance shall not be admissible in addition to submarine pay.] [Substitued & Inserted by S.R.O. 19(E), dated 23rd October, 1986][SUBMARINE PAY [Inserted by S.R.O. 9(E), dated 19th March, 1974]